HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
8872/2021
Asif Khan Son Of Late Pahalu Khan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Nav Ratan Singh, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/07/2021 Learned Public Prosecutor is directed to call for the criminal antecedents of the accused from the District Palwal, Haryana.
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