HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9759/2021 Radheshyam S/o Rama, Aged About 40 Years, Meriyakhedi, P.s. Dhamotar, Dist. Pratapgarh.
----Petitioner Versus State, Through Pp
----Respondent For Petitioner(s) : Mr. Rahul Bathi For Respondent(s) : Mr. Mukhtiyar Khan, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 29/07/2021 Taking into consideration the nature of allegations under the NDPS Act where the huge quantity of contraband has been recovered, I am not inclined to grant bail to the petitioner.
In view of above, the bail application is accordingly dismissed.
(SANJEEV PRAKASH SHARMA),J 80-1/-saurabh (Downloaded on 29/07/2021 at 08:57:32 PM) Powered by TCPDF (www.tcpdf.org)