HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9032/2021 Balu
----Petitioner Versus State
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 9707/2021 Shantilal
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Ramesh Chandra Purohit For Respondent(s) : Mr. Mukhtiyar Khan, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 29/07/2021 Learned Public Prosecutor is directed to procure the case diary.
List these cases again on 04.08.2021.
(SANJEEV PRAKASH SHARMA),J 7-8/-saurabh (Downloaded on 29/07/2021 at 08:57:06 PM) Powered by TCPDF (www.tcpdf.org)