HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9280/2021 Chautha Ram
----Petitioner Versus State
----Respondent For Petitioner(s) : Mr. Suresh Kumbhat For Respondent(s) : Mr. Mukhtiyar Khan, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 29/07/2021 List this case again on 05.08.2021 along with S.B. Criminal Miscellaneous Bail Application No.6714/2021.
(SANJEEV PRAKASH SHARMA),J 87-1/-saurabh (Downloaded on 29/07/2021 at 08:57:18 PM) Powered by TCPDF (www.tcpdf.org)