HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Appeal No. 626/2021 Chatra @ Chatarbhuj
----Appellant Versus State
----Respondent Connected With S.B. Criminal Appeal (Sb) No. 488/2021 Panna Das
----Appellant Versus State Of Rajasthan
----Respondent For Appellant(s) : Mr S.S. Shaktawat For Respondent(s) : Mr S.K. Bhati, Public Prosecutor HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 29/07/2021 Issue notices.
List again on 06.08.2021.
(SANJEEV PRAKASH SHARMA),J 114-MMA/-
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