HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Appeal No. 623/2021 Ganesh Parihar @ Ganesharam
----Appellant Versus State
----Respondent For Appellant(s) : Mr Vineet Jain For Respondent(s) : Mr Mukesh Trivedi, Public Prosecutor HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 29/07/2021 Issue notices.
Call for the case diary.
List again on 06.08.2021, as prayed.
(SANJEEV PRAKASH SHARMA),J 105-MMA/-
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