HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9159/2021 Avtar Singh S/o Shri Jeet Singh, Aged About 29 Years, R/o Ward No. 4, Nai Khunja, Hanumangarh Junction, Tehsil And District Hanumangarh (Raj.) (At Present Lodged In District Jail Hanumangarh)
----Petitioner Versus State, Through Pp
----Respondent For Petitioner(s) : Mr. Kuldeep Sharma For Respondent(s) : Mr. Anil Joshi, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 28/07/2021 Learned counsel for the petitioner does not press the bail application at this stage.
In view of above, the bail application is dismissed as not pressed, at this stage.
(SANJEEV PRAKASH SHARMA),J 12-1/-saurabh (Downloaded on 28/07/2021 at 08:48:10 PM) Powered by TCPDF (www.tcpdf.org)