HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 9486/2021 Jaroli Enterprises
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Vinay Kothari (through VC) For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 27/07/2021 Issue notice, returnable within a period of three weeks and be given 'dasti' to learned counsel for the petitioner for service.
(VIJAY BISHNOI),J 50-Arun/-
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