HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6903/2019
1. Vinod Kumar S/o Parbhu Ram, Aged About 29 Years, B/c Brahmin, R/o Village Arjuansar, Tehsil Lunkaransar, District Bikaner (Raj.)
2. Bhawani Jassu S/o Dula Ram, Aged About 31 Years, B/c Brahmin, R/o Village Arjuansar, Tehsil Lunkaransar, District Bikaner (Raj.).
----Petitioners Versus
1. State Of Rajasthan, Through Pp
2. Magha Ram S/o Bhani Ram Kumhar, B/c Kumhar, At Present Sarpanch Arjuansar Tehsil Lunkaransar, District Bikaner (Raj.).
----Respondents For Petitioner(s) : Mr. Ajeet Singh For Respondent(s) : Mr. S.S. Rajpurohit, PP HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 27/07/2021 Learned counsel of the petitioner has submitted that this criminal misc. petition has rendered infructuous.
Accordingly, criminal misc. petition is dismissed as having become infructuous.
(VIJAY BISHNOI),J 13-Arun/-
(Downloaded on 27/07/2021 at 08:54:39 PM)Powered by TCPDF (www.tcpdf.org)