HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3242/2021 Bhanwar Singh Rathore S/o Shri Devi Singh, Aged About 56 Years, R/o Village Post Balwana, Via Takhatgarh, District Pali.
----Petitioner Versus
1. The State Of Rajasthan, Through Secretary, Public Health And Engineering Department, Government Of Rajasthan, Jaipur.
2. The Chief Engineer, Public Health And Engineering Department, Rajasthan, Jaipur.
3. The Superintending Engineer, Public Health And Engineering Department, Barmer.
4. The Assistant Engineer, Public Heatlh And Engineering Department, Balotra.
----Respondents For Petitioner(s) : Mr. Manoj Bohra For Respondent(s) : Ms. Anjana Jawa JUSTICE DINESH MEHTA Order 26/07/2021
1. After arguing for some time, Mr. Bohra, learned counsel for the petitioner submits that the petitioner would be satisfied if the respondents are directed to consider his representation, which he would be filing (within a period of 15 days from today) in the light of judgment rendered by this Court in Sohan Lal Mathur Vs. State of Rajasthan (S.B. Civil Writ Petition No.3631/2008), decided on17.11.2008, which has subsequently been confirmed up till the Hon'ble Apex Court in SLP No.14932/2012. (Downloaded on 26/07/2021 at 09:01:03 PM)
(2 of 2) [CW-3242/2021]
2. The writ petition is, therefore, disposed of with a direction to the petitioner to file representation indicating his pay scale and ventilating his grievance along with a copy of the judgment dated 17.11.2018 rendered in the case of Sohan Lal Mathur (supra) and a certified copy of the order instant within a period of two weeks from today.
3. If such representation is so addressed, the competent authority shall consider the same and do the needful in accordance with law within a period of eight weeks thereafter.
4. It is made clear that aforesaid direction to decide the petitioner's representation has been issued only with a view to ensure expeditious redressal of petitioner's grievance. The same may not be construed to be an order to decide the representation in a particular manner.
(DINESH MEHTA),J 96-skm/-
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