HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9422/2021 Aman Banshiwal
----Petitioner Versus State
----Respondent For Petitioner(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. Sudhir Tak, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 23/07/2021 Learned counsel for the petitioner is directed to produce the challan papers.
List this case again on 05.08.2021.
(SANJEEV PRAKASH SHARMA),J 64-1/-saurabh (Downloaded on 23/07/2021 at 08:54:50 PM) Powered by TCPDF (www.tcpdf.org)