HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 80/2019
Chatrapal Singh Tanwar S/o Late Shri Mahendra Singh Tanwar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 10874/2018 Chananmal Saini And Ors
----Petitioner Versus State Of Raj And Ors
----Respondent For Petitioner(s) : Mr. Sumit Khandewal For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/01/2021 Learned counsel for the petitioner submits that the present writ petition although stands covered by the judgment passed in SBCWP NO.10874/2018 titled as Chananmal Saini & Ors. Vs. State of Rajasthan".However, he submits that a review petition is pending in relation to issue involved herein. Learned counsel submits that the several contempt petitions were filed which has also tagged along with the said review petition.
Keeping in view the above, this court deems it appropriate to direct the Registry to tag these matters along with the review petition and list these cases alongwith review petitions No. 146/2019, 137/2019, 144/2019, 145/2019, 152/2019 alongwith conntected contempt petitions before this court. (Downloaded on 04/01/2021 at 08:33:30 PM)
(2 of 2) [CW-80/2019] List these cases in third week of January, 2021.
(SANJEEV PRAKASH SHARMA),J Anu/ (Downloaded on 04/01/2021 at 08:33:30 PM) Powered by TCPDF (www.tcpdf.org)