Bharat S/O Sharwan Kumar vs State Of Rajasthan

Citation : 2021 Latest Caselaw 32 Raj/2
Judgement Date : 4 January, 2021

Rajasthan High Court
Bharat S/O Sharwan Kumar vs State Of Rajasthan on 4 January, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             4257/2020

                                    Bharat S/o Sharwan Kumar
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vijay Poonia, through VC For State : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 04/01/2021 List after two weeks, as prayed.

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