HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 951/2020
Sita Devi D/o Maniram Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Miscellaneous (Petition) No. 1416/2019 Maniram S/o Birbal
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. K.A Khan, through VC For Respondent(s) : Mr. Sanjay Sharma, through VC Mr. F. R Meena, PP HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Judgment / Order 04/01/2021 At the joint request, matter be listed on 03.02.2021.
Till then, interim order if any, shall continue.
(SATISH KUMAR SHARMA),J PRAVESH KUMAR MISHRA /41-42 (Downloaded on 05/01/2021 at 08:59:49 PM) Powered by TCPDF (www.tcpdf.org)