HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6398/2020 M/s. Mytrah Vayu (Som) Pvt. Ltd.
----Petitioner Versus The State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Akash Surana (through VC) For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 05/01/2021 Issue notice to the second stay application, returnable on 18.01.2021 and be given 'dasti' to learned counsel for the petitioner.
(VIJAY BISHNOI),J Surabhii/116-
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