Maksood S/O Muhar Khan vs State Of Rajasthan

Citation : 2021 Latest Caselaw 1136 Raj/2
Judgement Date : 2 February, 2021

Rajasthan High Court

Maksood S/O Muhar Khan vs State Of Rajasthan on 2 February, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15033/2020

                                    Maksood S/o Muhar Khan
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Shweta Soni for Mr. Manish Gupta For State : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 02/02/2021 List after one weeks.

(PANKAJ BHANDARI),J NIKHIL KR. YADAV /16 (Downloaded on 05/02/2021 at 10:21:24 PM) Powered by TCPDF (www.tcpdf.org)