HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
14940/2020
Prem Chand [email protected] S/o Shri Jagdish
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Arshabh Sharma through VC For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 02/02/2021 Four weeks' time is granted to counsel for the petitioner for removing the defect/s, failing which the criminal misc. bail application shall stand dismissed without reference to the Bench.
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