Prem Chand [email protected] S/O Shri ... vs State Of Rajasthan

Citation : 2021 Latest Caselaw 1124 Raj/2
Judgement Date : 2 February, 2021

Rajasthan High Court
Prem Chand [email protected] S/O Shri ... vs State Of Rajasthan on 2 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             14940/2020

                                   Prem Chand [email protected] S/o Shri Jagdish
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Arshabh Sharma through VC For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 02/02/2021 Four weeks' time is granted to counsel for the petitioner for removing the defect/s, failing which the criminal misc. bail application shall stand dismissed without reference to the Bench.

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