Yogendra Singh S/O Shri Shimbhu ... vs State Of Rajasthan

Citation : 2021 Latest Caselaw 1062 Raj/2
Judgement Date : 1 February, 2021

Rajasthan High Court
Yogendra Singh S/O Shri Shimbhu ... vs State Of Rajasthan on 1 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 15865/2020

                                   Yogendra Singh S/o Shri Shimbhu Singh Shekhawat
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 01/02/2021 List after one week.

(PANKAJ BHANDARI),J ARTI SHARMA /50 (Downloaded on 05/02/2021 at 10:12:55 PM) Powered by TCPDF (www.tcpdf.org)