HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
15731/2020
Amit Kumar S/o Shri Babulal, Aged About 26 Years, R/o
Hamjapur Tehsil Behror Dist. Alwar At Present In Sub Jail Behror
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Harendra Singh through VC For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 01/02/2021 Counsel for the petitioner does not want to press criminal misc. bail application at this stage. He seeks liberty to file fresh bail application after recording of the statement of Surendra.
Accordingly, Criminal Misc. Bail Application is dismissed as withdrawn with liberty as prayed for.
(PANKAJ BHANDARI),J ARTI SHARMA /48 (Downloaded on 05/02/2021 at 10:12:41 PM) Powered by TCPDF (www.tcpdf.org)