Gyan Chand vs Bharat Petroleum Corpn. Ltd. And ...

Citation : 2021 Latest Caselaw 18116 Raj
Judgement Date : 1 December, 2021

Rajasthan High Court - Jodhpur
Gyan Chand vs Bharat Petroleum Corpn. Ltd. And ... on 1 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 180/2004 Gyan Chand

----Petitioner Versus Bharat Petroleum Corpn. Ltd. And Anr

----Respondent For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 01/12/2021 Put up before another Bench.

(VIJAY BISHNOI),J 11-mohit/-

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