HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 180/2004 Gyan Chand
----Petitioner Versus Bharat Petroleum Corpn. Ltd. And Anr
----Respondent For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 01/12/2021 Put up before another Bench.
(VIJAY BISHNOI),J 11-mohit/-
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