HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 359/2020
Prashant Kumar S/o Shri Nanagram
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Anil Kumar Upman For Complainant(s) : Mr. Yunus Khan For State : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 19/08/2021 List after one week.
Till then, interim order, if any shall continue.
(PANKAJ BHANDARI),J NIKHIL KR. YADAV /131 (Downloaded on 25/08/2021 at 09:57:16 PM) Powered by TCPDF (www.tcpdf.org)