Khema @ Khemsingh S/O Govind Singh vs State Of Rajasthan

Citation : 2021 Latest Caselaw 3918 Raj/2
Judgement Date : 19 August, 2021

Rajasthan High Court
Khema @ Khemsingh S/O Govind Singh vs State Of Rajasthan on 19 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Criminal Revision Petition No. 608/2021

                                    Khema @ Khemsingh S/o Govind Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Navankur Dubey Mr. Tanay Jain For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 19/08/2021 List this matter on 02.09.2021.

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