HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8456/2021
Rambhagat Modi S/o Ramjidas Modi
----Petitioner
Versus
Ramsharan Modi S/o Ramjidas Modi
----Respondent
For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 19/08/2021 It is contended by counsel for the petitioner that Board of Revenue without issuing notice to the petitioner allowed the revision petition.
Issue notice to the respondent. Issue notice on the revision petition as well as on the stay application.
In the meantime, operation of the impugned order shall remain stayed.
Rule is made returnable within two weeks.
(PANKAJ BHANDARI),J ARTI SHARMA /3 (Downloaded on 25/08/2021 at 10:01:48 PM) Powered by TCPDF (www.tcpdf.org)