(1 of 1) [CW-8848/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.8848/2021
Ramanand Teacher Training College
----Petitioner
Versus
State Of Rajasthan & others
----Respondent
For Petitioner(s) : Mr. Vijay Poonia For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 18/08/2021 Learned counsel for the petitioner relies on the judgment passed by this court in the case of SRN School of Education Versus State of Rajasthan & Others, SBCWP No.4063/2021 and connected writ petitions decided on 08.04.2021 to submit that issue involved in the present writ petition is identical.
Issue notice of the writ petition as well as stay application, returnable by 04.10.2021.
In the meanwhile, no action to the detriment of the petitioner's interest shall be taken by the respondents.
List this case again on 04.10.2021 alongwith SBCWP No.4840/2021, 4850/2021 & 8826/2021.
(SANJEEV PRAKASH SHARMA),J Karan/38 (Downloaded on 19/08/2021 at 10:14:56 PM) Powered by TCPDF (www.tcpdf.org)