HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 732/2021
Badri Prasad Son Of Lalji Ram Meena
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Kishan Swami Vishvesh Gupta For Respondent(s) : Mr. Imran Khan, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 17/08/2021 Call for the record.
List this matter as soon as the record is received.
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