HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
2384/2021
Kunwar [email protected] Singh S/o Ballo Alias Balram
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Aslam S. Khan for Mr. Girish Khandelwal For Respondent(s) : Mr. Sher Singh Mahal, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 16/08/2021 List this matter after one week, as prayed.
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