Arvind Kumar Singhal Son Of Om ... vs State Of Rajasthan

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Second Bail Cancellation Application No.
                                                            145/2018

                                    Arvind Kumar Singhal Son Of Om Prakash Singhal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) : Mr. Imran Khan, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 16/08/2021 List this matter after four weeks.

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