Mahiram @ Bhola S/O Motilal vs State Of Rajasthan

Citation : 2021 Latest Caselaw 3789 Raj/2
Judgement Date : 16 August, 2021

Rajasthan High Court
Mahiram @ Bhola S/O Motilal vs State Of Rajasthan on 16 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8449/2021

                                    Mahiram @ Bhola S/o Motilal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ankit Khandelwal for Mr. Arvind Sharma For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 16/08/2021 List this matter after four weeks, as prayed.

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