HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 9464/2021
Ramlal S/o Shri Narayan Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Shamsul Aarefin through VC For Respondent(s) : Mr. S.K. Mahala, PP HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 12/08/2021 Learned counsel for the petitioner prays for and is granted six weeks' time to place on record copies of the judgments/orders whereby he has been acquitted in the criminal cases registered against him.
List the matter after six weeks as prayed.
(MAHENDAR KUMAR GOYAL),J PRAGATI/8 (Downloaded on 12/08/2021 at 09:54:10 PM) Powered by TCPDF (www.tcpdf.org)