HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4189/2021
Model Town Society
----Petitioner
Versus
State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Aman Parek for Mr. Rajat Ranjan For Respondent(s) : Mr. Gajendra Singh Rathore HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 12/08/2021 Counsel submits that an application has been filed for bringing LRs of respondent No.3 on record. Registry is directed to place the same on record.
It is informed that there is another case filed by UIT, Kota. List this case again on 31.08.2021 along with SBCWP No.6014/2021.
(SANJEEV PRAKASH SHARMA),J SAURABH YADAV /670/14 (Downloaded on 13/08/2021 at 09:50:01 PM) Powered by TCPDF (www.tcpdf.org)