Bharosi Mali S/O Shri Parsadi vs State Of Rajasthan

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1885/2019

                                   Bharosi Mali S/o Shri Parsadi
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/08/2021 No one has put in appearance on behalf of the counsel for the appellant.

List this matter after four weeks.

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