Abdul Mujeeb S/O Abdul Mazeed B/C ... vs State Of Rajasthan

Citation : 2021 Latest Caselaw 3654 Raj/2
Judgement Date : 12 August, 2021

Rajasthan High Court

Abdul Mujeeb S/O Abdul Mazeed B/C ... vs State Of Rajasthan on 12 August, 2021

Bench: Pankaj Bhandari

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 2287/2019

                                   Abdul Mujeeb S/o Abdul Mazeed
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Tarun Kumar Mishra For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/08/2021 Admit.

Record is received.

Issue notice to the respondent. Learned Public Prosecutor accepts notice on behalf of the State.

List this matter for hearing in due course.

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