HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 2574/2019
[email protected] S/o Evaj Khan
----Appellant
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Appeal (Sb) No. 2146/2019 [email protected] S/o Billa Khan
----Appellant Versus State Of Rajasthan
----Respondent For Appellant(s) : Mr. Shweta Soni for Mr. Manish Gupta For Respondent(s) : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/08/2021 Time is sought on behalf of the counsel for the appellant.
List these matters after four weeks.
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