Mayank Soni S/O Shri Shankar Soni vs State Of Rajasthan

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1283/2020

                                   Mayank Soni S/o Shri Shankar Soni
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/08/2021 Registrar (Judicial) is directed to send the reminder to the concerned Court for sending the record.

List this matter after receipt of the record.

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