HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 908/2021
Kashiram @ Khushiram Son Of Shri Ramkishan
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/08/2021 Admit.
Record is received.
Issue notice to the respondent. Learned Public Prosecutor accepts notice on behalf of the State.
List this matter for hearing in due course.
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