Kashiram @ Khushiram Son Of Shri ... vs State Of Rajasthan

Citation : 2021 Latest Caselaw 3646 Raj/2
Judgement Date : 12 August, 2021

Rajasthan High Court
Kashiram @ Khushiram Son Of Shri ... vs State Of Rajasthan on 12 August, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 908/2021

                                   Kashiram @ Khushiram Son Of Shri Ramkishan
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/08/2021 Admit.

Record is received.

Issue notice to the respondent. Learned Public Prosecutor accepts notice on behalf of the State.

List this matter for hearing in due course.

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