Khemchand S/O Ramsukha vs State Of Rajasthan

Citation : 2021 Latest Caselaw 3644 Raj/2
Judgement Date : 12 August, 2021

Rajasthan High Court
Khemchand S/O Ramsukha vs State Of Rajasthan on 12 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 968/2021

                                   Khemchand S/o Ramsukha,
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rohit Sharma for Mr. Gajender Singh Rathore For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/08/2021 Time is sought on behalf of the counsel for the appellant.

List this matter after four weeks.

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