Arvind Sain And Anr vs State Of Rajasthan Through Pp

Citation : 2021 Latest Caselaw 3512 Raj/2
Judgement Date : 6 August, 2021

Rajasthan High Court
Arvind Sain And Anr vs State Of Rajasthan Through Pp on 6 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 970/2018

                                   Arvind Sain And Anr
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Shyam Bihari Gautam For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 06/08/2021 List this matter after two weeks.

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