HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 950/2021
Kaila Devi W/o Pappu
----Appellant
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Appeal (Sb) No. 550/2021 Satish S/o Raju
----Appellant Versus State Of Rajasthan
----Respondent For Appellant(s) : Mr. Shashank Shekhar Pachori for Mr. Asgar Khan For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 06/08/2021 List this matter after four weeks.
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