Mukendra @ Vikas S/O Indraj vs State Of Rajasthan

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1045/2021

                                   Mukendra @ Vikas S/o Indraj
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Manish Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 06/08/2021 Admit.

Record has already been received. Issue notice to the respondent. Learned Public Prosecutor accepts notice on behalf of the State.

List this matter for hearing in due course.

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