HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 1053/2021
Mahendra S/o Lakshman
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 06/08/2021 Record is awaited.
List this matter as soon as the record is received.
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