Rakesh S/O Kaluram vs State Of Rajasthan

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             7475/2021

                                    Rakesh S/o Kaluram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Complainant(s) : Mr. Tej Prakash Sharma For State : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/08/2021 List this matter after two weeks, as prayed.

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