Rohit S/O Shri Shyamlal vs State Of Rajasthan

Citation : 2021 Latest Caselaw 3475 Raj/2
Judgement Date : 5 August, 2021

Rajasthan High Court
Rohit S/O Shri Shyamlal vs State Of Rajasthan on 5 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             7910/2021

                                    Rohit S/o Shri Shyamlal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/08/2021 List this matter after two weeks, as prayed.

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