Dipesh Kumawat S/O Panchamal @ ... vs State Of Rajasthan

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             7471/2021

                                    Dipesh Kumawat S/o Panchamal @ Pauchulal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vikash Kumar Jakhar For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/08/2021 List this matter after four weeks.

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