Ramesh Bacchda S/O Shri Bhawarlal vs State Of Rajasthan

Citation : 2021 Latest Caselaw 3470 Raj/2
Judgement Date : 5 August, 2021

Rajasthan High Court
Ramesh Bacchda S/O Shri Bhawarlal vs State Of Rajasthan on 5 August, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             7394/2021

                                    Ramesh Bacchda S/o Shri Bhawarlal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Harendra Singh, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/08/2021 Learned Public Prosecutor is directed to call for the outcome of the criminal case registered against the accused.

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