HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
7394/2021
Ramesh Bacchda S/o Shri Bhawarlal
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Harendra Singh, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/08/2021 Learned Public Prosecutor is directed to call for the outcome of the criminal case registered against the accused.
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