HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 2992/2019
[email protected] S/o Lallu Ram
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Sanjay Yadav for Mr. Rajeev Surana present in the Court For Complainant(s) : Mr. D K Dixit present in the Court For State : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/08/2021 Admit.
Record has already been received. Issue notice to the respondent. Learned Public Prosecutor accepts notice on behalf of the State.
List this matter for hearing in due course.
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