HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 11223/2021
Rahul Singh @ Jasvindra Singh S/o Shri Gurudeep Singh
----Petitioner
Versus
State of Rajasthan
----Respondent
For Petitioner(s) : Mr. R.B. Sharma Ganthola For Respondent(s) : Mr. S.K. Mahala, PP HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 02/08/2021 Learned counsel for the petitioner submits that out of 9 criminal cases registered against him, some of the criminal cases have already been disposed of. He prays for and is granted four weeks' time to place copies/judgments on record in this regard.
List after four weeks.
(MAHENDAR KUMAR GOYAL),J Madan/45 (Downloaded on 02/08/2021 at 10:08:31 PM) Powered by TCPDF (www.tcpdf.org)