HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7292/2021
1. Kumar Singh S/o Ramnarayan (Deceased), Through Legal
Heirs.
2. Smt. Gyaso W/o Kumar Singh, R/o Village Shahnawali,
Tehsil And District Bharatpur.
3. Mahesh Chand S/o Kumar Singh, R/o Village Shahnawali,
Tehsil And District Bharatpur.
----Petitioners
Versus
1. Govt. Upper Primary Sanskrit School, Shahnawali
Playground Through Headmaster, Govt. Upper Primary
Sanskrit School Playground Village Shahnawali, Tehsil And
District Bharatpur Through Officer-In-Charge.
2. Govt. Of Rajasthan, Through Tehsildar, Bharatpur.
----Respondents
For Petitioner(s) : Mr. J K Moolchandani For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 02/08/2021 Learned counsel for the petitioners prays to withdraw the writ petition.
In view of above, the writ petition is dismissed as withdrawn.
All pending applications shall also stands disposed of.
(SANJEEV PRAKASH SHARMA),J saurabh/65 (Downloaded on 03/08/2021 at 10:31:44 PM) Powered by TCPDF (www.tcpdf.org)