HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6481/2019 Gurcharan Singh
----Petitioner Versus State Of Rajasthan
----Respondent Connected With
1. S.B. Civil Writ Petition No. 4714/2019
2. S.B. Civil Writ Petition No. 6203/2019
3. S.B. Civil Writ Petition No. 6490/2019
4. S.B. Civil Writ Petition No. 6496/2019 For Petitioner(s) : Mr. Hemant Kumar Jain HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 19/08/2021 The applications (01/21 in SBCWP No.6481/2019) and 01/21 in SBCWP No.6496/2019) seeking preponment of the date of hearing are considered and disposed of.
Let these matters be listed on 10.9.2021, the date already fixed by the office in one of the writ petitions.
(VIJAY BISHNOI),J 144-148 ms rathore (Downloaded on 19/08/2021 at 09:14:44 PM) Powered by TCPDF (www.tcpdf.org)