Lrs Of Rugha Ram vs State Of Rajasthan

Citation : 2021 Latest Caselaw 13009 Raj
Judgement Date : 19 August, 2021

Rajasthan High Court - Jodhpur
Lrs Of Rugha Ram vs State Of Rajasthan on 19 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6481/2019 Gurcharan Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 4714/2019

2. S.B. Civil Writ Petition No. 6203/2019

3. S.B. Civil Writ Petition No. 6490/2019

4. S.B. Civil Writ Petition No. 6496/2019 For Petitioner(s) : Mr. Hemant Kumar Jain HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 19/08/2021 The applications (01/21 in SBCWP No.6481/2019) and 01/21 in SBCWP No.6496/2019) seeking preponment of the date of hearing are considered and disposed of.

Let these matters be listed on 10.9.2021, the date already fixed by the office in one of the writ petitions.

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