HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 7502/2021 M/s. Mateswari Mining And Royalties
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Sandeep Shah, AAG HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 18/08/2021 List on 07.09.2021.
Interim order, if any, to continue till the next date of hearing.
(VIJAY BISHNOI),J 138-mohit/-
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